Section 1 in The Commission Of Sati (Prevention) Rules, 1988

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Section 1 in The Commission Of Sati (Prevention) Rules, 1988

1. Short title and commencement.- (1) These rules may be called The Commission Of Sati (Prevention) Rules, 1988.

(2). They shall come into force on the date of theirpublication in the Officail Gazette.

Published on 21.3.1988.