Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(9) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010 (9)Appointments to the Service shall be made by the Government from the list in the order in which names have been mentioned by the Commission.
