Section 34(2)(b) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965
(b)the term of office of, and the manner of filling casual vacancies among, the members of the Board and the terms and conditions of service of the Chairman, [Vice-Chairmen] [Substituted by Act IV of 1966.] the Secretary and the other members of the Board including the salaries and allowances to be paid to them and travelling and daily allowances to be drawn by them ;