Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57B] [Entire Act] State of Odisha - Subsection Section 57B(3) in The Orissa Land Reforms Act, 1960 (3)The provisions contained in Sub-sections (5), (6) and (7) of Section 57-A shall apply to an inquiry held under this section in the same manner as they apply to inquiries held under that section.
