Delhi High Court - Orders
Aryan College Of Education & Anr vs National Council For Teacher Education ... on 20 February, 2019
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6770/2018
ARYAN COLLEGE OF EDUCATION & ANR..... Petitioners
Through: Mr. Amitesh Kumar and
Ms. Binisa Mohanty, Advs.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION &
ANR ..... Respondents
Through: Ms. Arunima Dwivedi, SC-
NCTE and Ms. Preeti Kumra,
Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 20.02.2019 Ms. Arunima Dwivedi is granted a final opportunity of two weeks to file counter affidavit with advance copy to the petitioners who may file rejoinder thereto, if any, within one week thereof.
Renotify on 6th March, 2019.
C.HARI SHANKAR, J FEBRUARY 20, 2019/kr