Andhra Pradesh High Court - Amravati
Mms Steel And Power Pvt Ltd vs Union Of India on 13 October, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: WRIT PETITION No.18774 OF 2023
PROCEEDING SHEET
S.
ORDER
No. DATE
04. 13.10.2023 RC, J At request of learned counsel for the petitioner, for filing reply, post on 18.10.2023.
______ RC, J ANS/ DSB