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[Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act]

State of West Bengal - Subsection

Section 130(1)(c) in The Howrah Improvement Act, 1956

(c)the salaries, fees and allowances of, and the contributions paid under section 155 in respect of, officers and servants of the Board including persons employed for the collection of the rents and other proceeds of land vested in the Board who are included in statements prepared under section 27;