Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 21G in Jharkhand Co-operative Societies Rules, 2008 21G. The polling Officer appointed by the election officer shall be from amongst government servants who are not concerned with the management and administration of the society.
