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State of Rajasthan - Section

Section 9 in Rajasthan Co-operative Societies Act, 1965

9. Registration certificate.

- Where a co-operative society is registered under this Act, the Registrar shall issue a certificate of registration signed by him, which shall be conclusive evidence that the co-operative society therein mentioned is a co-operative society duly registered under this Act, unless it is proved that the registration of the society has been cancelled.