Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(c) in Maharashtra Industrial Development Act, 1961

(c)is absent without the Corporation's permission from the three consecutive meetings of the Corporation, or from all meetings of the Corporation for three consecutive months, or