Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(i) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016 (i)"Existing College" means a college or an institution which imparts professional education and is proposed to be merged, run and maintained by the University;
