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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 29(2)(c) in Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999

(c)to investigate into complaints received from investors, clients or any other person on any matter having a bearing on activities of the credit rating agency;