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Union of India - Section
Section 153 in The Navy (Pay And Allowances) Regulations, 1966
153. Admissibility and rates.
- Good Conduct Pay shall he admissible, at the rates given below, to sailors ![excluding Master Chief Petty Officers I and III who are granted Good Conduct Badges in accordance with the appropriate regulations for the Navy.| Rs. | |
| For one Badge | 5 |
| For two Badge | 10 |
| For three Badge | 15 |