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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(e) in The Orissa Water Supply and Sewerage Board Act, 1991

(e)to lay down the schedule, of fees and other charges for all kinds of services rendered by the Board to the State Government, local bodies institutions or individuals;