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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(4) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(4)A nominated member of the General Council may resign his office by a letter addressed to the Chairman of the Institute and such resignation shall take effect as soon as such resignation has been accepted by the Chairman.