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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(g) in The Export (Quality Control And Inspection) Act, 1963

(g)the filing of appeals under section 7 and the fees payable therefor;
(gg)[ the authority or person by which or by whom, and the manner in which, any document received from a place outside India shall be authenticated;] [Inserted and substituted by Act 40 of 1984, Section 9 (w.e.f. 2.7.1984)];