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[Cites 0, Cited by 13] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Payment Of Bonus Act, 1965

(1)Where an establishment is newly set up, whether before or after the commencement of this Act, the employees of such establishment shall be entitled to be paid bonus under this Act in accordance with the provisions of sub-sections (1A), (1B) and (1C).