Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act]

Greater Bengaluru City Corporation -

Section 181(2)(a) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(a)all the councillors of the corporation shall, on such date as may be specified in