Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Central Provinces And Berar - Section Section 13 in The (Central Provinces and Berar) Debt Conciliation Act, 1933 13. The proceedings of the Board shall be recorded in English unless the Chairman decides to record them in the vernacular of the district.
