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State of Odisha - Section

Section 115 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

115. Roads to be provided in residential sub-division plan.

- (i) Depending upon the total area to be subdivided roads are to be provided in a hierarchical manner as per the following table provided that roads of 6 metre width can only serve as access to plots and the collector streets should have a minimum width of 9 metres.Table-22
Class of roads Width in Metre Maximum length permissible in metres
1 6.0 150
2 9.0 300
3 12.0 500
4 18.0 1000
5 24.0 Above 1000
(ii)The corner of the plots facing road junction shall be champhered to 45 degree upto a distance of 2.0 metres from the corner.