Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 295(3)] [Section 295] [Entire Act]

State of Karnataka - Subsection

Section 295(3)(h) in Karnataka Municipal Corporations Act, 1976

(h)materials and methods of construction of external and party walls, roofs, and floors;