Supreme Court - Daily Orders
The Commissioner Of Income Tax-Iii vs M/S. Shettys Pharmaceuticals And ... on 1 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.26 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No(s). 9020/2015
(Arising out of impugned final judgment and order dated 27/11/2014
in ITTA No. 678/2014 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
THE COMMISSIONER OF INCOME TAX-III Petitioner(s)
VERSUS
M/S. SHETTYS PHARMACEUTICALS &
BIOLOGICALS LIMITED. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 9213/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 10135/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 01/07/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. D. L. Chidananda, Adv.
Ms. Mukti Choudhary, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Signature Not VerifiedIssue notice.
Digitally signed by Meenakshi Kohli Date: 2015.07.04Tag with Civil Appeal Nos. 5460-5461 of 2013. 13:17:47 IST Reason:
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER