Supreme Court - Daily Orders
Central Bureau Of Investigation vs Sohan Lal Bishnoi on 23 July, 2021
Bench: L. Nageswara Rao, Hrishikesh Roy
ITEM NO.14 Court 6 (Video Conferencing) SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7334/2019
(Arising out of impugned final judgment and order dated 22-05-2019
in SBCRMP No. 2240/2019 passed by the High Court Of Judicature for
Rajasthan At Jodhpur)
CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
SOHAN LAL BISHNOI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.123165/2019-EXEMPTION FROM FILING
O.T. )
Date : 23-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. K.M.Nataraj, Ld.ASG
Mr. Anukalp Jain, Adv.
Mr. Sachin Sharma, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Adit Khorana, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List after eight weeks.
Meanwhile, Mr. K.M.Nataraj, learned ASG appearing on behalf of the petitioner is permitted to take steps to request the Trial Court for summoning of prosecution witness Ms.Amber B. Carr (an FBI Expert). If, prosecution fails to produce Ms.Amber B. Carr in the Trial Court within a period of eight weeks from today, the Special Leave Petition stands dismissed without further reference to the Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2021.07.24 Court.
10:19:22 IST Reason:
(NIRMALA NEGI) (ANAND PRAKASH)
COURT MASTER (SH) BRANCH OFFICER