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State of Goa - Section

Section 83 in Goa Prisons Rules, 2006

83. Adolescent prisoners.

(1)Adolescent prisoners in prisons shall be kept entirely separate from other prisoners both by day and night. Habitual adolescent prisoners shall be kept separate from non-habitual adolescent prisoners.
(2)All matters of adolescent prisoners shall be dealt with in a manner as the Government may instruct from time to time.