Gauhati High Court
Bajaj Allianz General Insurance ... vs Smti Anowara Begum And 4 Ors on 28 August, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/4
GAHC010273902024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case : MACApp./23/2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005
VERSUS
SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005
2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
RESIDENCE OF MATHURANAGAR
BHASKARJYOTI PATH
P.S DISPUR
DISTRICT-KAMRUP
ASSAM PINCONE 781005
3:FOREST DEPTT.
Page No.# 2/4
GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001
4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001
5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : MR S RAHMAN appearing for SMTI ANOWARA BEGUM AND 4
ORS
Linked Case : I.A.(Civil)/103/2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
AIRPORT ROAD
YERAWADA
PUNE 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
3RD FLOOR
(ADJACENT TO MAHINDRA SHOW ROOM0
CHRISTIAN BASTI
GUWAHATI 781005
VERSUS
SMTI ANOWARA BEGUM AND 4 ORS
W/O SAYED IMRAN HUSSAIN
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
Page No.# 3/4
ASSAM
PIN 781005
2:SAYED IMRAN HUSSAIN
S/O LATE SYED SAMSUDDIN AHMED
R/O MATHURANAGAR
BHASKARJYOTI PATH
P.S. DISPUR
DIST. KAMRUP
ASSAM
PIN 781005
3:FOREST DEPTT.
GOVT. OF MEGHALAYA
SYLVAN HOUSE
LOWER LACHUMIERE SHILLONNG
MEGHALAYA
PIN 793001
4:MERCUS NONGBRI
S/O LATE HAROLD SHYLLA
R/O FOREST COLONY
P.O. POLO BAZAR
P.S. POLO BAZAR
SHILLONG
DIST. EAST KHASI HILLS
MEGHALAYA
PIN 793001
5:MD. JEHERUL ISLAM
S/O MD. TAZER ALI
R/O VILL. JAGRA
P.S. BELSOR
DIST. NALBARI
PIN 781304
ASSAM.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SMTI ANOWARA BEGUM AND 4 ORS
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 28.08. 2025 Heard Ms. S. Saikia, learned counsel for the appellant and Mr. D. Mondal, learned for the opposite parties.
The parties are duly represented.
LCR is received.
List the matter for hearing on 4 th of November, 2025 alongwith MACApp. No. 321/2021.
JUDGE Comparing Assistant