Lok Sabha Debates
Papers Laid On The Table Of The House By Ministers/Members. on 13 February, 2021
Seventeenth Loksabha > Title: Papers laid on the Table of the House by Ministers/Members.
माननीयअध्यक्ष: आइटम नं. 1 से 23 एक साथ लिए जाएंगे ।
श्री अर्जुन राम मेघवाल जी – उपस्थित नहीं ।
श्री प्रहलाद जोशी जी ।
THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Raj Nath Singh, I beg to lay on the Table a copy each of the following papers (Hindi and English versions):-
(1) Detailed Demands for Grants of the Ministry of Defence for the year 2021-2022.
[Placed in Library, See No. LT 3424/17/21] (2) Defence Services Estimates for the year 2021-2022.
[Placed in Library, See No. LT 3425/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Narendra Singh Tomar, I beg to lay on the Table a copy of the Output Outcome Monitoring Framework (Hindi and English versions) of the Ministry of Panchayati Raj for the year 2021-2022.
[Placed in Library, See No. LT 3426/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Ravi Shankar Prasad, I beg to lay on the Table a copy each of the following papers (Hindi and English versions):-
(1) Detailed Demands for Grants of the Ministry of Law and Justice for the year 2021-2022.
(2) Output Outcome Monitoring Framework of the Ministry of Law and Justice for the year 2021-2022.
[Placed in Library, See No. LT 3427/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Thaawar Chand Gehlot, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions):-
(i) Detailed Demands for Grants of the Ministry of Social Justice and Empowerment for the year 2021-2022.
(ii) Output Outcome Monitoring Framework of the Ministry of Social Justice and Empowerment for the year 2021-2022.
[Placed in Library, See No. LT 3428/17/21] (2) A copy of the Transgender Persons (Protection of Rights) Rules, 2020 (Hindi and English versions) published in Notification No. G.S.R.592 (E) in Gazette of India dated 25th February, 2020 under sub-section (3) of Section 22 of the Transgender Persons (Protection of Rights) Act, 2019\.
[Placed in Library, See No. LT 3429/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shrimati Smriti Zubin Irani, I beg to lay on the Table a copy of the Memorandum of Understanding (Hindi and English versions) between the Cotton Corporation of India Limited and the Ministry of Textiles for the year 2020-2021.
[Placed in Library, See No. LT 3430/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Dr, Harsh Vardhan, I beg to lay on the Table:-
(1) (i) A copy of the Annual Report (Hindi and English versions) of the Science and Engineering Research Board, New Delhi, for the year 2019-2020, alongwith Audited Accounts. (ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Science and Engineering Research Board, New Delhi, for the year 2019-2020.
(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 3431/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Dharmendra Pradhan, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(a)
(i) Statement regarding Review by the Government of the working of the Indian Strategic Petroleum Reserves Limited, Noida, for the year 2019-2020.
(ii) Annual Report of the Indian Strategic Petroleum Reserves Limited, Noida, for the year 2019-2020 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3432/17/21]
(b)
(i) Statement regarding Review by the Government of the working of the Indian Oil Corporation Limited, Mumbai, for the year 2019-2020.
(ii) Annual Report of the Indian Oil Corporation Limited, Mumbai, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3433/17/21]
(c)
(i) Statement regarding Review by the Government of the working of the Bharat Petroleum Corporation Limited, Mumbai, for the year 2019-2020.
(ii) Annual Report of the Bharat Petroleum Corporation Limited, Mumbai, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3434/17/21]
(d)
(i) Statement regarding Review by the Government of the working of the Bharat Petroresources Limited, Mumbai, for the year 2019-2020.
(ii) Annual Report of the Bharat Petroresources Limited, Mumbai, for the year 2019-2020 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3435/17/21]
(e)
(i) Statement regarding Review by the Government of the working of the ONGC Videsh Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the ONGC Videsh Limited, New Delhi, for the year 2019-2020 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
(2)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item No. (d) & (e) of (1) above.
[Placed in Library, See No. LT 3436/17/21]
(3) A copy each of the following papers (Hindi and English versions):-
(i) Memorandum of Understanding between the Indian Oil Corporation Limited and the Ministry of Petroleum and Natural Gas for the year 2020-2021.
[Placed in Library, See No. LT 3437/17/21]
(ii) Memorandum of Understanding between the Bharat Petroleum Corporation Limited and the Ministry of Petroleum and Natural Gas for the year 2020-2021.
[Placed in Library, See No. LT 3438/17/21]
(4)
(i)
A copy of the Annual Report (Hindi and English versions) of the Petroleum and Natural Gas Regulatory Board, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Petroleum and Natural Gas Regulatory Board, New Delhi, for the year 2019-2020.
(5)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (4) above.
[Placed in Library, See No. LT 3439/17/21] (6)
(i) A copy of the Annual Report (Hindi and English versions) of the Oil Industry Development Board, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Oil Industry Development Board, New Delhi, for the year 2019-2020.
[Placed in Library, See No. LT 3440/17/21] (7) A copy of the Output Outcome Monitoring Framework (Hindi and English versions) of the Ministry of Petroleum and Natural Gas for the year 2021-2022.
[Placed in Library, See No. LT 3441/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Santosh Kumar Gangwar, I beg to lay on the Table:-
(1)(i) A copy of the Annual Report (Hindi and English versions) of the Dattopant Thengadi National Board for Workers Education and Development (Erstwhile-Central Board for Workers Education), Nagpur, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Dattopant Thengadi National Board for Workers Education and Development (Erstwhile-Central Board for Workers Education), Nagpur, for the year 2018-2019.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 3442/17/21] (3) A copy of the Financial Estimates and Performance Budget (Hindi and English versions) of the Employees’ State Insurance Corporation, New Delhi, for the year 2020-2021.
(4)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above.
[Placed in Library, See No. LT 3443/17/21] (5) A copy of the following Notifications (Hindi and English versions) under sub-section (4) of Section 97 of the Employees’ State Insurance Act, 1948:-
(i) The Employees’ State Insurance (Central) Amendment Rules, 2020 published in Notification No. G.S.R.554(E) in Gazette of India dated 14th September, 2020.
(ii) The Employees’ State Insurance (Central) Amendment Rules, 2020 published in Notification No. G.S.R.423(E) in Gazette of India dated 13th June, 2019.
(iii) The Employees’ State Insurance (General) (First) Amendment Regulations, 2020 published in Notification No. N-12/13/1/2016-P&D in Gazette of India dated 18th May, 2020.
(iv) The Employees’ State Insurance (General) (Second) Amendment Regulations, 2020 published in Notification No. N-12/13/01-2019-P&D in Gazette of India dated 18th May, 2020.
(v) Notification No. N-12/13/01/2019-P&D published in Gazette of India dated 11th January, 2021 regarding amendment of Atal Beemit Vyakti Kalyan Yojna.
(vi) Notification No. N-12/13/01/2019-P&D published in Gazette of India dated 11th January, 2021 regarding amendment of Atal Beemit Vyakti Kalyan Yojna.(6)
Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item (i), (iii) & (iv) of (5) above.
[Placed in Library, See No. LT 3444/17/21] (7) A copy of the following Notifications (Hindi and English versions) under sub-section (4) of Section 95 of the Employees’ State Insurance Act, 1948:-
(i) The Employees’ State Insurance (Central) Amendment Rules, 2020 published in Notification No. G.S.R.675(E) in Gazette of India dated 27th October, 2020.
(ii) The Employees’ State Insurance (Central) Amendment Rules, 2020 published in Notification No. G.S.R.676(E) in Gazette of India dated 27th October, 2020.
(iii) The Employees’ State Insurance (Central) Amendment Rules, 2020 published in Notification No. G.S.R.555(E) in Gazette of India dated 14th September, 2020.(8)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item (iii) of (7) above.
[Placed in Library, See No. LT 3445/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Dr. Jitendra Singh, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the Uranium Corporation of India Limited, Jaduguda, for the year 2019-2020.
(ii) Annual Report of the Uranium Corporation of India Limited, Jaduguda, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3446/17/21] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the Tata Institute of Fundamental Research, Mumbai, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Tata Institute of Fundamental Research, Mumbai, for the year 2019-2020.
[Placed in Library, See No. LT 3447/17/21] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Tata Memorial Centre, Mumbai, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of Tata Memorial Centre, Mumbai, for the year 2019-2020.
[Placed in Library, See No. LT 3448/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Kiren Rijiju, I beg to lay on the Table a copy of the Detailed Demands for Grants (Hindi and English versions) of the Ministry of Youth Affairs and Sportsfor the year 2021-2022.
[Placed in Library, See No. LT 3449/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Prahalad Singh Patel, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions):- (i) Detailed Demands for Grants of the Ministry of Tourism for the year 2021-2022. [Placed in Library, See No. LT 3450/17/21] (ii) Output Outcome Monitoring Framework of the Ministry of Culture for the year 2021-2022. [Placed in Library, See No. LT 3451/17/21]
(2) A copy each of the Annual Reports for the year 2019-2020 (Hindi and English versions) alongwith Audited Accounts in respect of the following institutes:-
(i) Dr. Ambedkar Institute of Hotel Management Catering and Nutrition, Chandigarh.
[Placed in Library, See No. LT 3452/17/21]
(ii) Institute of Hotel Management and Catering Technology Thiruvananthapuram.
[Placed in Library, See No. LT 3453/17/21]
(iii) Institute of Hotel Management, Catering and Nutrition, New Delhi.
[Placed in Library, See No. LT 3454/17/21] (iv) Institute of Hotel Management, Catering and Nutrition, Lucknow. [Placed in Library, See No. LT 3455/17/21] (v) Institute of Hotel Management, Catering and Nutrition, Shimla. [Placed in Library, See No. LT 3456/17/21] (vi) Institute of Hotel Management, Catering Technology and Applied Nutrition, Mumbai. [Placed in Library, See No. LT 3457/17/21] (vii) Institute of Hotel Management, Catering Technology and Applied Nutrition, Bhopal. [Placed in Library, See No. LT 3458/17/21] (viii) Institute of Hotel Management, Catering Technology and Applied Nutrition, Gwalior. [Placed in Library, See No. LT 3459/17/21] (ix) Institute of Hotel Management, Catering and Nutrition (Society), Gurdaspur. [Placed in Library, See No. LT 3460/17/21] (x) Institute of Hotel Management, Catering Technology and Applied Nutrition (Calcutta) Society, Kolkata. [Placed in Library, See No. LT 3461/17/21] (xi) Institute of Hotel Management, Catering Technology and Applied Nutrition, Shillong. [Placed in Library, See No. LT 3462/17/21] (xii) Institute of Hotel Management, Catering Technology and Applied Nutrition, Chennai. [Placed in Library, See No. LT 3463/17/21] (xiii) Institute of Hotel Management, Catering Technology and Applied Nutrition, Hajipur. [Placed in Library, See No. LT 3464/17/21] (xiv) Institute of Hotel Management, Catering Technology and Applied Nutrition, Jaipur. [Placed in Library, See No. LT 3465/17/21] (xv) Institute of Hotel Management, Catering Technology and Applied Nutrition, Guwahati. [Placed in Library, See No. LT 3466/17/21] (xvi) Institute of Hotel Management, Catering Technology and Applied Nutrition, Bhubaneswar. [Placed in Library, See No. LT 3467/17/21] (xvii) Institute of Hotel Management, Catering Technology and Applied Nutrition, Hyderabad. [Placed in Library, See No. LT 3468/17/21] (xviii) Institute of Hotel Management, Catering Technology and Applied Nutrition, Srinagar. [Placed in Library, See No. LT 3469/17/21] (xix) Institute for Hotel Management, Bangalore. [Placed in Library, See No. LT 3470/17/21] (xx) Institute of Hotel Management, Catering Technology and Applied Nutrition, Goa. [Placed in Library, See No. LT 3471/17/21] (xxi) Institute of Hotel Management, Catering Technology and Applied Nutrition, Gandhinagar. [Placed in Library, See No. LT 3472/17/21] (xxii) National Council for Hotel Management and Catering Technology, Noida.
(3) A copy of the Consolidated Review (Hindi and English versions) by the Government of the working of the institutions mentioned at item No. (2) above for the year 2019-2020.
[Placed in Library, See No. LT 3473/17/21] (4)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Tourism and Travel Management, Gwalior, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Tourism and Travel Management, Gwalior, for the year 2019-2020.
[Placed in Library, See No. LT 3474/17/21] (5)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Culinary Institute (Tirupati & Nodia), Noida, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Culinary Institute (Tirupati & Nodia), Noida, for the year 2019-2020.
[Placed in Library, See No. LT 3475/17/21] (6)
(i) A copy of the Annual Report (Hindi and English versions) of the North Central Zone Cultural Centre, Allahabad, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the North Central Zone Cultural Centre, Allahabad, for the year 2018-2019.
(7)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (6) above.
[Placed in Library, See No. LT 3476/17/21] (8)
(i) A copy of the Annual Report (Hindi and English versions) of the South Central Zone Cultural Centre, Nagpur, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the South Central Zone Cultural Centre, Nagpur, for the year 2018-2019.
(9)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (8) above.
[Placed in Library, See No. LT 3477/17/21] (10)
(i) A copy of the Annual Report (Hindi and English versions) of the Central Institute of Buddhist Studies, Leh-Ladakh, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Central Institute of Buddhist Studies, Leh-Ladakh, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central Institute of Buddhist Studies, Leh-Ladakh, for the year 2018-2019.
(11)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (10) above.
[Placed in Library, See No. LT 3478/17/21] (12)
(i) A copy of the Annual Report (Hindi and English versions) of the Vrindavan Research Institute, Vrindavan, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Vrindavan Research Institute, Vrindavan, for the year 2019-2020.
(13)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (12) above.
[Placed in Library, See No. LT 3479/17/21] (14)
(i) A copy of the Annual Report (Hindi and English versions) of The Asiatic Society of Mumbai, Mumbai, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of The Asiatic Society of Mumbai, Mumbai, for the year 2018-2019.
(15)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (14) above.
[Placed in Library, See No. LT 3480/17/21] (16)
(i) A copy of the Annual Report (Hindi and English versions) of the Victoria Memorial Hall, Kolkata, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Victoria Memorial Hall, Kolkata, for the year 2018-2019.
(17)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (17) above.
[Placed in Library, See No. LT 3481/17/21] (18)
(i) A copy of the Annual Report (Hindi and English versions) of the Allahabad Museum, Allahabad, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Allahabad Museum, Allahabad, for the year 2018-2019.
(19)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (18) above.
[Placed in Library, See No. LT 3482/17/21] (20)
(i) A copy of the Annual Report (Hindi and English versions) of the International Buddhist Confederation, New Delhi, for the years 2017-2018 and 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the International Buddhist Confederation, New Delhi, for the years 2017-2018 and 2018-2019.
(21)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (20) above.
[Placed in Library, See No. LT 3483/17/21] (22)
(i) A copy of the Annual Report (Hindi and English versions) of the Central Institute of Himalayan Culture Studies, Dahung, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central Institute of Himalayan Culture Studies, Dahung, for the year 2018-2019.
(23)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (22) above.
[Placed in Library, See No. LT 3484/17/21] (24)
(i) A copy of the Annual Report (Hindi and English versions) of the Gaden Rabgyeling Monastic School, Bomdila, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Gaden Rabgyeling Monastic School, Bomdila, for the year 2018-2019.
(25)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (24) above.
[Placed in Library, See No. LT 3485/17/21] (26)
(i) A copy of the Annual Report (Hindi and English versions) of the Namgyal Institute of Tibetology, Gangtok, for the years 2017-2018 and 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Namgyal Institute of Tibetology, Gangtok, for the years 2017-2018 and 2018-2019.
(27)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (26) above.
[Placed in Library, See No. LT 3486/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Hardeep Singh Puri, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions):-
(i) Detailed Demands for Grants of the Ministry of Commerce and Industry for the year 2021-2022.
(ii) Output Outcome Monitoring Framework of the Ministry of Commerce and Industry for the year 2021-2022.
[Placed in Library, See No. LT 3487/17/21] (2) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(a)
(i) Review by the Government of the working of the Housing and Urban Development Corporation Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the Housing and Urban Development Corporation Limited, New Delhi, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3488/17/21]
(b)
(i) Review by the Government of the working of the MMTC Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the MMTC Limited, New Delhi, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3489/17/21] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Tobacco Board, Guntur, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Tobacco Board, Guntur, for the year 2019-2020.
[Placed in Library, See No. LT 3490/17/21] (4)
(i) A copy of the Annual Report (Hindi and English versions) of the Footwear Design and Development Institute, Noida, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Footwear Design and Development Institute, Noida, for the year 2018-2019.
(5)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (4) above.
[Placed in Library, See No. LT 3491/17/21] (6) A copy of the Memorandum of Understanding (Hindi and English versions) between the Housing and Urban Development Corporation Limited and the Ministry of Housing and Urban Affairs for the year 2020-2021.
[Placed in Library, See No. LT 3492/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Mansukh Mandaviya, I beg to lay on the Table:-
(1)(i) A copy of the Annual Administration Report (Hindi and English versions) of the Calcutta Dock Labour Board, Kolkata, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Calcutta Dock Labour Board, Kolkata, for the year 2019-2020.
[Placed in Library, See No. LT 3493/17/21] (2) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the Kamarajar Port Limited, Chennai, for the year 2019-2020.
(ii) Annual Report of the Kamarajar Port Limited, Chennai, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3494/17/21] (3)
(i) A copy of the Annual Administration Report (Hindi and English versions) of the Paradip Port Trust, Paradip, for the year 2019-2020.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Paradip Port Trust, Paradip, for the year 2019-2020.
(iii) A copy of the Annual Accounts (Hindi and English versions) of the Paradip Port Trust, Paradip, for the year 2019-2020, together with Audit Report thereon.
(iv) A copy of the Review (Hindi and English versions) by the Government on the Audited Accounts of the Paradip Port Trust, Paradip, for the year 2019-2020.
[Placed in Library, See No. LT 3495/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Faggansingh Kulaste, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(a)
(i) Review by the Government of the working of the MOIL Limited, Nagpur, for the year 2019-2020.
(ii) Annual Report of the MOIL Limited, Nagpur, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3496/17/21]
(b)
(i) Review by the Government of the working of the KIOCL Limited, Bangalore, for the year 2019-2020.
(ii) Annual Report of the KIOCL Limited, Bangalore, for the year 2019-2020 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3497/17/21]
(c)
(i) Review by the Government of the working of the Steel Authority of India Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the Steel Authority of India Limited, New Delhi, for the year 2019-2020 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3498/17/21]
(d)
(i) Review by the Government of the working of the MECON Limited, Ranchi, for the year 2019-2020.
(ii) Annual Report of the MECON Limited, Ranchi, for the year 2019-2020 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3499/17/21]
(e)
(i) Review by the Government of the working of the NMDC Limited, Hyderabad, for the year 2019-2020.
(ii) Annual Report of the NMDC Limited, Hyderabad, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3500/17/21]
(f)
(i) Review by the Government of the working of the Rashtriya Ispat Nigam Limited, Visakhapatnam, for the year 2019-2020.
(ii) Annual Report of the Rashtriya Ispat Nigam Limited, Visakhapatnam, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3501/17/21]
(g)
(i) Review by the Government of the working of the Bisra Stone Lime Company Limited, Kolkata, for the year 2019-2020.
(ii) Annual Report of the Bisra Stone Lime Company Limited, Kolkata, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3502/17/21]
(h)
(i) Review by the Government of the working of the Eastern Investments Limited, Kolkata, for the year 2019-2020.
(ii) Annual Report of the Eastern Investments Limited, Kolkata, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3503/17/21]
(i)
(i) Review by the Government of the working of the MSTC Limited, Kolkata, and its subsidiary Ferro Scrap Nigam Limited for the year 2019-2020.
(ii) Annual Report of the MSTC Limited, Kolkata, and its subsidiary Ferro Scrap Nigam Limited for the year 2019-2020 alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3504/17/21] (2) Nine statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
(3) A copy each of the following papers (Hindi and English versions):- (i) Memorandum of Understanding between the Rashtriya Ispat Nigam Limited and the Ministry of Steel for the year 2020-2021. [Placed in Library, See No. LT 3505/17/21] (ii) Memorandum of Understanding between the MECON Limited and the Ministry of Steel for the year 2020-2021. [Placed in Library, See No. LT 3506/17/21] (iii) Memorandum of Understanding between the MOIL Limited and the Ministry of Steel for the year 2020-2021. [Placed in Library, See No. LT 3507/17/21] (iv) Memorandum of Understanding between the Steel Authority of India Limited and the Ministry of Steel for the year 2020-2021. [Placed in Library, See No. LT 3508/17/21] (v) Memorandum of Understanding between the MSTC Limited and the Ministry of Steel for the year 2020-2021. [Placed in Library, See No. LT 3509/17/21] (vi) Memorandum of Understanding between the KIOCL Limited and the Ministry of Steel for the year 2020-2021. [Placed in Library, See No. LT 3510/17/21] (vii) Memorandum of Understanding between the NMDC Limited and the Ministry of Steel for the year 2020-2021. [Placed in Library, See No. LT 3511/17/21]
THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Arjun Ram Meghwal, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(a)
(i) Statement regarding Review by the Government of the working of the Andrew Yule and Company Limited, Kolkata, for the year 2019-2020.
(ii) Annual Report of the Andrew Yule and Company Limited, Kolkata, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3512/17/21]
(b)
(i) Review by the Government of the working of the Bharat Heavy Electricals Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the Bharat Heavy Electricals Limited, New Delhi, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3513/17/21] (2) A copy each of the following papers (Hindi and English versions):-
(i) Memorandum of Understanding between the Andrew Yule and Company Limited and the Department of Heavy Industry, Ministry of Heavy Industries and Public Enterprises, for the year 2020-2021.
[Placed in Library, See No. LT 3514/17/21]
(ii) Memorandum of Understanding between the Bharat Heavy Electricals Limited the Department of Heavy Industry, Ministry of Heavy Industries and Public Enterprises, for the year 2020-2021.
[Placed in Library, See No. LT 3515/17/21] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Automotive Research Association of India, Pune, for the year 2019-2020, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Automotive Research Association of India, Pune, for the year 2019-2020.
[Placed in Library, See No. LT 3516/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of General (Retd.) V.K. Singh, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the National Highways and Infrastructure Development Corporation Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the National Highways and Infrastructure Development Corporation Limited, New Delhi, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon. (2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 3517/17/21] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Academy of Highway Engineers, Noida, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Academy of Highway Engineers, Noida, for the year 2019-2020.
(4)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above.
[Placed in Library, See No. LT 3518/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Krishan Pal, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the National Handicapped Finance and Development Corporation, Faridabad, for the year 2018-2019.
(ii) Annual Report of the National Handicapped Finance and Development Corporation, Faridabad, for the year 2018-2019, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon. (2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 3519/17/21] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Society of Khrist Jyoti, Varanasi, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Society of Khrist Jyoti, Varanasi, for the year 2019-2020.
[Placed in Library, See No. LT 3520/17/21] (4)
(i) A copy of the Annual Report (Hindi and English versions) of the Society for Education of the Deaf and Blind, Vizianagaram, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Society for Education of the Deaf and Blind, Vizianagaram, for the year 2019-2020.
[Placed in Library, See No. LT 3521/17/21] (5)
(i) A copy of the Annual Report (Hindi and English versions) of the Alakendu Bodh Niketan Residential, Kolkata, for the years 2010-2011, 2011-2012 and 2015-2016, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Alakendu Bodh Niketan Residential, Kolkata, for the years 2010-2011, 2011-2012 and 2015-2016.
(6)Three statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (5) above.
[Placed in Library, See No. LT 3522/17/21] (7)
(i) A copy of the Annual Report (Hindi and English versions) of the Social and Health Development Organisation, Imphal, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Social and Health Development Organisation, Imphal, for the year 2019-2020.
[Placed in Library, See No. LT 3523/17/21] (8)
(i) A copy of the Annual Report (Hindi and English versions) of the Voluntary Organisation of Rural Development Society, Kurnool, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Voluntary Organisation of Rural Development Society, Kurnool, for the year 2019-2020.
[Placed in Library, See No. LT 3524/17/21] (9)
(i) A copy of the Annual Report (Hindi and English versions) of the LEBENSHILFE, Visakhapatnam, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the LEBENSHILFE, Visakhapatnam, for the year 2019-2020.
[Placed in Library, See No. LT 3525/17/21] (10)
(i) A copy of the Annual Report (Hindi and English versions) of the Type Writing Institution and Rural Development Service, Thoubal, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Type Writing Institution and Rural Development Service, Thoubal, for the year 2019-2020.
[Placed in Library, See No. LT 3526/17/21] (11)
(i) A copy of the Annual Report (Hindi and English versions) of the Educational and Rural Development Organisation, Thoubal, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Educational and Rural Development Organisation, Thoubal, for the year 2019-2020.
[Placed in Library, See No. LT 3527/17/21] (12)
(i) A copy of the Annual Report (Hindi and English versions) of the Surya Kiran Parents Association for the Welfare of the Mentally Handicapped Children, Guntur, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Surya Kiran Parents Association for the Welfare of the Mentally Handicapped Children, Guntur, for the year 2019-2020.
[Placed in Library, See No. LT 3528/17/21] (13)
(i) A copy of the Annual Report (Hindi and English versions) of the Pahel (Viklang Punarwas Kendra Samiti), Kanpur, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Pahel (Viklang Punarwas Kendra Samiti), Kanpur, for the year 2019-2020.
[Placed in Library, See No. LT 3529/17/21] (14)
(i) A copy of the Annual Report (Hindi and English versions) of the Uttar Pradesh Mook Badhir Vidyalaya, Allahabad, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Uttar Pradesh Mook Badhir Vidyalaya, Allahabad, for the year 2019-2020.
[Placed in Library, See No. LT 3530/17/21] (15)
(i) A copy of the Annual Report (Hindi and English versions) of the St. Ann’s Manovikas Kendra, Guntur, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the St. Ann’s Manovikas Kendra, Guntur, for the year 2019-2020.
[Placed in Library, See No. LT 3531/17/21] (16)
(i) A copy of the Annual Report (Hindi and English versions) of the Siri Institute for the Mentally Handicapped, Samalkot, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Siri Institute for the Mentally Handicapped, Samalkot, for the year 2019-2020.
[Placed in Library, See No. LT 3532/17/21] (17)
(i) A copy of the Annual Report (Hindi and English versions) of the Uma Educational and Technical Society (Uma Manovikasa Kendram), Kakinada, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Uma Educational and Technical Society (Uma Manovikasa Kendram), Kakinada, for the year 2019-2020.
[Placed in Library, See No. LT 3533/17/21] (18)
(i) A copy of the Annual Report (Hindi and English versions) of the Shanthiniketan-Residential Institution for the Mentally Handicapped, Vanasthalipuram, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Shanthiniketan-Residential Institution for the Mentally Handicapped, Vanasthalipuram, for the year 2019-2020.
[Placed in Library, See No. LT 3534/17/21] (19)
(i) A copy of the Annual Report (Hindi and English versions) of the Sadhana Society for the Mentally Handicapped, Hyderabad, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Sadhana Society for the Mentally Handicapped, Hyderabad, for the year 2019-2020.
[Placed in Library, See No. LT 3535/17/21] (20)
(i) A copy of the Annual Report (Hindi and English versions) of the Manasika Vikasa Kendram, Vijayawada, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Manasika Vikasa Kendram, Vijayawada, for the year 2018-2019.
(21)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (20) above.
[Placed in Library, See No. LT 3536/17/21] (22)
(i) A copy of the Annual Report (Hindi and English versions) of the Thakur Hari Prasad Institute of Research and Rehabilitation for the Mentally Handicapped, Hyderabad, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Thakur Hari Prasad Institute of Research and Rehabilitation for the Mentally Handicapped, Hyderabad, for the year 2019-2020.
[Placed in Library, See No. LT 3537/17/21] (23)
(i) A copy of the Annual Report (Hindi and English versions) of the Manasika Vikasa Kendram, Vijayawada, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Manasika Vikasa Kendram, Vijayawada, for the year 2019-2020.
[Placed in Library, See No. LT 3538/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Danve Raosaheb Dadarao, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions):-
(i) Detailed Demands for Grants of the Ministry of Consumer Affairs, Food and Public Distribution, for the year 2021-2022.
(ii) Output Outcome Monitoring Framework of the Department of Food and Public Distribution, Ministry of Consumer Affairs, Food and Public Distribution, for the year 2021-2022.
(iii) Output Outcome Monitoring Framework of the Department of Consumer Affairs, Ministry of Consumer Affairs, Food and Public Distribution, for the year 2021-2022.
[Placed in Library, See No. LT 3539/17/21] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the Warehousing Development and Regulatory Authority, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Warehousing Development and Regulatory Authority, New Delhi, for the year 2019-2020.
(3)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (2) above.
[Placed in Library, See No. LT 3540/17/21] (4) A copy each of the following Notifications (Hindi and English versions) under Section 55 of the Aadhaar (targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2016:-
(i) S.O.3257(E) published in Gazette of India dated 24th September, 2020 making certain amendments in Notification No. S.O.371(E) dated 8th February, 2017.
(ii) S.O.4584(E) published in Gazette of India dated 18th December, 2020 making certain amendments in Notification No. S.O.371(E) dated 8th February, 2017.
[Placed in Library, See No. LT 3541/17/21] (5) A copy each of the following Notifications (Hindi and English versions) under Section 52 of the Warehousing (Development and Regulation) Act, 2007:-
(i) The Warehousing (Development and Regulation) Authority, appointment of Chairperson and other members Amendment Rules, 2020 published in Notification No. G.S.R.670(E) in Gazette of India dated 21st October, 2020.
(ii) The Warehousing (Development and Regulation) Registration of Warehouses (Amendment) Rules, 2020 published in Notification No. G.S.R.782(E) in Gazette of India dated 22nd December, 2020.
[Placed in Library, See No. LT 3542/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Parshottam Rupala, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub- section (1) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the Haryana Agro Industries Corporation Limited, Panchkula, for the year 2015-2016.
(ii) Annual Report of the Haryana Agro Industries Corporation Limited, Panchkula, for the year 2015-2016, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3543/17/21] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the Protection of Plant Varieties and Farmers’ Rights Authority, New Delhi, for the year 2019-2020.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Protection of Plant Varieties and Farmers’ Rights Authority, New Delhi, for the year 2019-2020, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Protection of Plant Varieties and Farmers’ Rights Authority, New Delhi, for the year 2019-2020.
(3)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (2) above.
[Placed in Library, See No. LT 3544/17/21] (4) A copy each of the following Notifications (Hindi and English versions) under sub-section (3) of Section 36 of the Insecticides Act, 1968:-
(i) The Insecticides (Third Amendment) Rules, 2020 published in Notification No. G.S.R.805(E) in Gazette of India dated 30th December, 2020.
(ii) S.O.2582(E) in Gazette of India dated 4th August, 2020, including the substances, mentioned therein, in the Schedule of the Insecticides Act, 1968.
[Placed in Library, See No. LT 3545/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Sanjay Shamrao Dhotre, I beg to lay on the Table:-
(1)(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Industrial Engineering, Mumbai, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the National Institute of Industrial Engineering, Mumbai, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Industrial Engineering, Mumbai, for the year 2018-2019.(2)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
[Placed in Library, See No. LT 3546/17/21] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Assam, Guwahati, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Assam, Guwahati, for the year 2018-2019.
(4)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above [Placed in Library, See No. LT 3547/17/21] (5)
(i) A copy of the Annual Report (Hindi and English versions) of the Board of Practical Training (Eastern Region), Kolkata, for the year 2019-2020, alongwith Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Board of Practical Training (Eastern Region), Kolkata, for the year 2019-2020.
(6)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (5) above.
[Placed in Library, See No. LT 3548/17/21] (7)
(i) A copy of the Annual Report (Hindi and English versions) of the North Eastern Regional Institute of Science and Technology, Itanagar, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the North Eastern Regional Institute of Science and Technology, Itanagar, for the year 2018-2019.
(8)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (7) above.
[Placed in Library, See No. LT 3549/17/21] (9)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Andhra Pradesh, Vijayawada, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Andhra Pradesh, Vijayawada, for the year 2018-2019.
(10)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (9) above.
[Placed in Library, See No. LT 3549(A)/17/21] (11)
(i) A copy of the Annual Report (Hindi and English versions) of the Visva-Bharati, Santiniketan, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Visva-Bharati, Santiniketan, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Visva-Bharati, Santiniketan, for the year 2018-2019.
(12)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (11) above.
[Placed in Library, See No. LT 3550/17/21] (13)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Science Education and Research, Tirupati, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Indian Institute of Science Education and Research, Tirupati, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Science Education and Research, Tirupati, for the year 2018-2019.
(14)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (13) above.
[Placed in Library, See No. LT 3551/17/21] (15)
(i) A copy of the Annual Report (Hindi and English versions) of the Central Institute of Classical Tamil, Chennai, for the years 2016-2017 and 2017-2018, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central Institute of Classical Tamil, Chennai, for the years 2016-2017 and 2017-2018.
(16)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (15) above.
[Placed in Library, See No. LT 3552/17/21] (17)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Gujarat Council of School Education, Gandhinagar, for the year 2018-2019, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Gujarat Council of School Education, Gandhinagar, for the year 2018-2019.
(18)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (17) above.
[Placed in Library, See No. LT 3553/17/21] (19)
(i) A copy of the Annual Report (Hindi and English versions) of the Gujarat Council of Elementary Education, Gandhinagar, for the years 2016-2017 and 2017-2018, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Gujarat Council of Elementary Education, Gandhinagar, for the years 2016-2017 and 2017-2018.
(20)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (19) above.
[Placed in Library, See No. LT 3554/17/21] (21)
(i) A copy of the Annual Report (Hindi and English versions) of the Rashtriya Madhyamik Shiksha Abhiyaan Gujarat Council of Secondary Education, Gandhinagar, for the year 2016-2017, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Rashtriya Madhyamik Shiksha Abhiyaan Gujarat Council of Secondary Education, Gandhinagar, for the year 2016-2017.
(22)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (21) above.
[Placed in Library, See No. LT 3555/17/21] (23)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Maharashtra Prathamik Shikshan Parishad, Mumbai, for the year 2018-2019.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Maharashtra Prathamik Shikshan Parishad, Mumbai, for the year 2017-2018.
(24)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (23) above.
[Placed in Library, See No. LT 3556/17/21] (25)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Uttarakhand, Dehradun, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Uttarakhand, Dehradun, for the year 2018-2019.
(26)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (25) above.
[Placed in Library, See No. LT 3557/17/21] (27)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Uttarakhand, Dehradun, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Uttarakhand, Dehradun, for the year 2019-2020.
[Placed in Library, See No. LT 3558/17/21] (28)
(i) A copy of the Annual Report (Hindi and English versions) of the U.P. Education for all Project Board (Sarva Shiksha Abhiyan), Lucknow, for the year 2018-2019.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the U.P. Education for all Project Board (Sarva Shiksha Abhiyan), Lucknow, for the year 2018-2019.
(29)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (28) above.
[Placed in Library, See No. LT 3559/17/21] (30)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Science, Bangalore, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Indian Institute of Science, Bangalore, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Science, Bangalore, for the year 2018-2019.
(31)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (30) above.
[Placed in Library, See No. LT 3560/17/21] (32)
(i) A copy of the Annual Report (Hindi and English versions) of the Jamia Millia Islamia, New Delhi, for the year 2019-2020.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Jamia Millia Islamia, New Delhi, for the year 2019-2020, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Jamia Millia Islamia, New Delhi, for the year 2019-2020.
(33)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (32) above.
[Placed in Library, See No. LT 3561/17/21] (34)
(i) A copy of the Annual Report (Hindi and English versions) of the University of Delhi (Part-I & II), Delhi, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the University of Delhi (Part-I & II), Delhi, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the University of Delhi, Delhi, for the year 2018-2019.
(35)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (34) above.
[Placed in Library, See No. LT 3562/17/21] (36)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technical Teachers Training and Research, Kolkata, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technical Teachers Training and Research, Kolkata, for the year 2018-2019.
(37)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (36) above.
[Placed in Library, See No. LT 3563/17/21] (38)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technical Teachers Training and Research, Chennai, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technical Teachers Training and Research, Chennai, for the year 2018-2019.
(39)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (38) above.
[Placed in Library, See No. LT 3564/17/21] (40)
(i) A copy of the Annual Report (Hindi and English versions) of the Visvesvaraya National Institute of Technology, Nagpur, for the years 2018-2019 and 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Visvesvaraya National Institute of Technology, Nagpur, for the years 2018-2019 and 2019-2020.
(41)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (40) above.
[Placed in Library, See No. LT 3565/17/21] (42)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Silchar, Silchar, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Silchar, Silchar, for the year 2018-2019.
(43)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (42) above.
[Placed in Library, See No. LT 3566/17/21] (44)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Telangana, Hyderabad, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Telangana, Hyderabad, for the year 2018-2019.
(45)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (44) above.
[Placed in Library, See No. LT 3567/17/21] (46) A copy each of the following papers (Hindi and English versions):- (i) Memorandum of Understanding between the EdCIL (India) Limited and the Ministry of Education for the year 2020-2021. [Placed in Library, See No. LT 3568/17/21]
(ii) Memorandum of Understanding between the Bharat Sanchar Nigam Limited and the Department of Telecommunications, Ministry of Communications, for the year 2020-2021.
[Placed in Library, See No. LT 3569/17/21]
(iii) Memorandum of Understanding between the Bharat Broadband Network Limited and the Department of Telecommunications, Ministry of Communications, for the year 2020-2021.
[Placed in Library, See No. LT 3570/17/21]
(iv)Memorandum of Understanding between the Mahanagar Telephone Nigam Limited and the Department of Telecommunications, Ministry of Communications, for the year 2020-2021.
[Placed in Library, See No. LT 3571/17/21] (47)
(i) A copy of the Annual Report (Hindi and English versions) of the Sardar Vallabhbhai National Institute of Technology, Surat, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Sardar Vallabhbhai National Institute of Technology, Surat, for the year 2018-2019.
(48)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (47) above.
[Placed in Library, See No. LT 3572/17/21] (49)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Puducherry, Karaikal, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Puducherry, Karaikal, for the year 2018-2019.
(50)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (49) above.
[Placed in Library, See No. LT 3573/17/21] (51)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha UT of Jammu and Kashmir, Srinagar, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha UT of Jammu and Kashmir, Srinagar, for the year 2018-2019.
(52)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (51) above.
[Placed in Library, See No. LT 3574/17/21] (53)
(i) A copy of the Annual Report (Hindi and English versions) of the Central University of Rajasthan, Jaipur, for the year 2019-2020.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Central University of Rajasthan, Jaipur, for the year 2019-2020, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central University of Rajasthan, Jaipur, for the year 2019-2020.
[Placed in Library, See No. LT 3575/17/21] (54)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Management Kashipur, Kashipur, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Management Kashipur, Kashipur, for the year 2018-2019.
(55)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (54) above.
[Placed in Library, See No. LT 3576/17/21] (56)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Management Nagpur, Nagpur, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Management Nagpur, Nagpur, for the year 2018-2019.
(57)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (56) above.
[Placed in Library, See No. LT 3577/17/21] (58)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Sikkim, Ravangla, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Sikkim, Ravangla, for the year 2018-2019.
(59)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (58) above.
[Placed in Library, See No. LT 3578/17/21] (60)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Uttarakhand, Pauri Garhwal, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Uttarakhand, Pauri Garhwal, for the year 2018-2019.
(61)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (60) above.
[Placed in Library, See No. LT 3579/17/21] (62)
(i) A copy of the Annual Report (Hindi and English versions) of the Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya, Wardha, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) by the Government of the working of the Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya, Wardha, for the year 2018-2019, together with Audit report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya, Wardha, for the year 2018-2019.
(63)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (62) above.
[Placed in Library, See No. LT 3580/17/21] (64)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Management Ahmedabad, Ahmedabad, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Management Ahmedabad, Ahmedabad, for the year 2019-2020.
(65)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (64) above.
[Placed in Library, See No. LT 3581/17/21] (66)
(i) A copy of the Annual Report (Hindi and English versions) of the Nagaland University, Lumami, for the year 2019-2020.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Nagaland University, Lumami, for the year 2019-2020.
[Placed in Library, See No. LT 3582/17/21] (67)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Science Education and Research, Berhampur, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Science Education and Research, Berhampur, for the year 2018-2019.
(68)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (67) above.
[Placed in Library, See No. LT 3583/17/21] (69)
(i) A copy of the Annual Report (Hindi and English versions) of the Central University of Haryana, Mahendragarh, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Central University of Haryana, Mahendragarh, for the year 2018-2019, for the year 2019-2020, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central University of Haryana, Mahendragarh, for the year 2018-2019.
(70)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (69) above.
[Placed in Library, See No. LT 3584/17/21] (71)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Tripura, Agartala, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Tripura, Agartala, for the year 2018-2019.
(72)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (71) above.
[Placed in Library, See No. LT 3585/17/21] (73)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Mizoram, Aizawl, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Mizoram, Aizawl, for the year 2018-2019.
(74)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (73) above.
[Placed in Library, See No. LT 3586/17/21] (75)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Warangal, Warangal, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Warangal, Warangal, for the year 2018-2019.
(76)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (75) above.
[Placed in Library, See No. LT 3587/17/21] (77)
(i) A copy of the Annual Report (Hindi and English versions) of the Dr. Harisingh Gour Vishwavidyalaya, Sagar, for the year 2019-2020.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Dr. Harisingh Gour Vishwavidyalaya, Sagar, for the year 2019-2020.
[Placed in Library, See No. LT 3588/17/21] (78)
(i) A copy of the Annual Report (Hindi and English versions) of the Manipur University, Canchipur, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Manipur University, Canchipur, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Manipur University, Canchipur, for the year 2018-2019.
(79)Two statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (78) above.
[Placed in Library, See No. LT 3589/17/21] (80)
(i) A copy of the Annual Report (Hindi and English versions) by the Government of the All India Council for Technical Education, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the All India Council for Technical Education, New Delhi, for the year 2019-2020.
(81)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (80) above.
[Placed in Library, See No. LT 3590/17/21] (82)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Information Technology, Vadodara, for the years 2013-2014 to 2016-2017, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Information Technology, Vadodara, for the years 2013-2014 to 2016-2017.
(83)Four statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (82) above.
[Placed in Library, See No. LT 3591/17/21] (84)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Science Education and Research, Thiruvananthapuram, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Institute of Science Education and Research, Thiruvananthapuram, for the year 2018-2019.
(85)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (84) above.
[Placed in Library, See No. LT 3592/17/21] (86)
(i) A copy of the Annual Report (Hindi and English versions) of the Indira Gandhi National Open University, New Delhi, for the year 2019-2020.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indira Gandhi National Open University, New Delhi, for the year 2019-2020.
[Placed in Library, See No. LT 3593/17/21] (87)
(i) A copy of the Annual Report (Hindi and English versions) of the Maulana Azad National Institute of Technology, Bhopal, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Maulana Azad National Institute of Technology, Bhopal, for the year 2018-2019, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Maulana Azad National Institute of Technology, Bhopal, for the year 2018-2019.
(88)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (87) above.
[Placed in Library, See No. LT 3594/17/21] (89)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Srinagar, Hazratbal, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the National Institute of Technology Srinagar, Hazratbal, for the year 2018-2019, together with Audit Report thereon.
(iii) Statement regarding Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Srinagar, Hazratbal, for the year 2018-2019.
(90)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (89) above.
[Placed in Library, See No. LT 3595/17/21] (91)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Raipur, Raipur, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Raipur, Raipur, for the year 2018-2019.
(92)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (91) above.
[Placed in Library, See No. LT 3596/17/21] (93)
(i) A copy of the Annual Report (Hindi and English versions) of the National University of Educational Planning and Administration, New Delhi, for the year 2016-2017, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National University of Educational Planning and Administration, New Delhi, for the year 2016-2017.
(94)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (93) above.
[Placed in Library, See No. LT 3597/17/21] (95)
(i) A copy of the Annual Report (Hindi and English versions) of the Central University of Orissa, Karaput, for the year 2019-2020.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central University of Orissa, Karaput, for the year 2019-2020.
[Placed in Library, See No. LT 3598/17/21] (96)
(i) A copy of the Annual Report (Hindi and English versions) of the Visva-Bharati, Santiniketan, for the year 2019-2020.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Visva-Bharati, Santiniketan, for the year 2019-2020.
[Placed in Library, See No. LT 3599/17/21] (97)
(i) A copy of the Annual Report (Hindi and English versions) of the Pondicherry University, Puducherry, for the year 2018-2019.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Pondicherry University, Puducherry, for the year 2018-2019.
(98)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (97) above.
[Placed in Library, See No. LT 3600/17/21] (99)
(i) A copy of the Annual Report (Hindi and English versions) of the Tezpur University, Tezpur, for the year 2019-2020.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Tezpur University, Tezpur, for the year 2019-2020.
[Placed in Library, See No. LT 3601/17/21] (100) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the EdCIL (India) Limited, Noida, for the year 2018-2019.
(ii) Annual Report of the EdCIL (India) Limited, Noida, for the year 2018-2019, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.(101)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (100) above.
[Placed in Library, See No. LT 3602/17/21] (102)
(i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Information Technology, Bhopal, for the year 2018-2019.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Indian Institute of Information Technology, Bhopal, for the year 2018-2019, together with Audit Report thereon.
(iii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Indian Institute of Information Technology, Bhopal, for the year 2018-2019.
[Placed in Library, See No. LT 3603/17/21] (103)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Hamirpur, Hamirpur, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Hamirpur, Hamirpur, for the year 2018-2019.
(104)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (103) above.
[Placed in Library, See No. LT 3604/17/21] (105)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Tiruchirappalli, Tiruchirappalli, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Tiruchirappalli, Tiruchirappalli, for the year 2018-2019.
(106)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (105) above.
[Placed in Library, See No. LT 3605/17/21] (107)
(i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology Jamshedpur, Jamshedpur, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology Jamshedpur, Jamshedpur, for the year 2018-2019.
(108)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (107) above.
[Placed in Library, See No. LT 3606/17/21] (109)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Abhiyan Punjab, Mohali, for the year 2018-2019, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Abhiyan Punjab, Mohali, for the year 2018-2019.
(110)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (109) above.
[Placed in Library, See No. LT 3607/17/21] (111)
(i) A copy of the Annual Report (Hindi and English versions) of the Kendriya Vidyalaya Sangathan, New Delhi, for the year 2019-2020.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Kendriya Vidyalaya Sangathan, New Delhi, for the year 2019-2020, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Kendriya Vidyalaya Sangathan, New Delhi, for the year 2019-2020.
(112)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (111) above.
[Placed in Library, See No. LT 3608/17/21] (113)
(i) A copy of the Annual Report (Hindi and English versions) of the Haryana School Shiksha Pariyojna Parishad, Panchkula, for the year 2019-2020, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Haryana School Shiksha Pariyojna Parishad, Panchkula, for the year 2019-2020.
[Placed in Library, See No. LT 3609/17/21] (114)
(i) A copy of the Annual Report (Hindi and English versions) of the State Education Mission Authority of Meghalaya (Samagra Shiksha Abhiyan), Shillong, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the State Education Mission Authority of Meghalaya (Samagra Shiksha Abhiyan), Shillong, for the year 2018-2019.
(115)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (114) above.
[Placed in Library, See No. LT 3610/17/21] (116)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Sikkim, Gangtok, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Sikkim, Gangtok, for the year 2018-2019.
(117)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (116) above.
[Placed in Library, See No. LT 3611/17/21] (118) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(i) Review by the Government of the working of the Bharat Sanchar Nigam Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the Bharat Sanchar Nigam Limited, New Delhi, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3612/17/21] (119) A copy of the Council of Architecture (Minimum Standards of Architectural Education) Regulations, 2020 (Hindi and English versions) published in Notification No. F. No. CA/193/2020/MSAER in Gazette of India dated 11th August, 2020 under sub-section (3) of Section 45 of the Architects Act, 1972.
[Placed in Library, See No. LT 3613/17/21] (120)
(i) A copy of the Annual Report (Hindi and English versions) of the Samagra Shiksha Arunachal Pradesh, Itanagar, for the year 2018-2019, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Samagra Shiksha Arunachal Pradesh, Itanagar, for the year 2018-2019.
(121)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (120) above.
[Placed in Library, See No. LT 3614/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Anurag Singh Thakur, I beg to lay on the Table:-
(1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of Section 394 of the Companies Act, 2013:-
(a)
(i) Review by the Government of the working of the IFCI Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the IFCI Limited, New Delhi, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3615/17/21]
(b)
(i) Review by the Government of the working of the United India Insurance Company Limited, Chennai, for the year 2019-2020.
(ii) Annual Report of the United India Insurance Company Limited, Chennai, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3616/17/21]
(c)
(i) Review by the Government of the working of the Oriental Insurance Company Limited, New Delhi, for the year 2019-2020.
(ii) Annual Report of the Oriental Insurance Company Limited, New Delhi, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3617/17/21]
(d)
(i) Review by the Government of the working of the National Insurance Company Limited, Kolkata, for the year 2019-2020.
(ii) Annual Report of the National Insurance Company Limited, Kolkata, for the year 2019-2020, alongwith Audited Accounts and comments of the Comptroller and Auditor General thereon.
[Placed in Library, See No. LT 3618/17/21] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the Pension Fund Regulatory and Development Authority, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Pension Fund Regulatory and Development Authority, New Delhi, for the year 2019-2020.
[Placed in Library, See No. LT 3619/17/21] (3)
(i) A copy of the Annual Report (Hindi and English versions) of the Madras School of Economics, Chennai, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Madras School of Economics, Chennai, for the year 2019-2020.
[Placed in Library, See No. LT 3620/17/21] (4)
(i) A copy of the Annual Report (Hindi and English versions) of the Centre for Policy Research, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Centre for Policy Research, New Delhi, for the year 2019-2020.
[Placed in Library, See No. LT 3621/17/21] (5)
(i) A copy of the Annual Report (Hindi and English versions) of the Centre for Development Economics (Delhi School of Economics-University of Delhi), Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Centre for Development Economics (Delhi School of Economics-University of Delhi), Delhi, for the year 2019-2020.
[Placed in Library, See No. LT 3622/17/21] (6)
(i) A copy of the Annual Report (Hindi and English versions) of the Institute for Social and Economic Change, Bengaluru, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Institute for Social and Economic Change, Bengaluru, for the year 2019-2020.
[Placed in Library, See No. LT 3623/17/21] (7)
(i) A copy of the Annual Report (Hindi and English versions) of the Institute for Studies in Industrial Development, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Institute for Studies in Industrial Development, New Delhi, for the year 2019-2020.
[Placed in Library, See No. LT 3624/17/21] (8)
(i) A copy of the Annual Report (Hindi and English versions) of the National Council of Applied Economic Research, New Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the National Council of Applied Economic Research, New Delhi, for the year 2019-2020.
[Placed in Library, See No. LT 3625/17/21] (9) A copy each of the following Annual Reports (Hindi and English versions) under sub-section (8) of Section 10 of the Banking Companies (Acquisition and Transfer of Undertakings) Acts, 1970 and 1980:-
(i) Report on the working and activities of the Allahabad Bankfor the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3626/17/21]
(ii) Report on the working and activities of the Bank of Maharashtra for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3627/17/21]
(iii) Report on the working and activities of the Central Bank of India for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3628/17/21]
(iv) Report on the working and activities of the Indian Overseas Bank for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3629/17/21]
(v) Report on the working and activities of the Punjab National Bank for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3630/17/21]
(vi) Report on the working and activities of the Union Bank of India for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3631/17/21]
(vii) Report on the working and activities of the UCO Bank for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3632/17/21]
(viii) Report on the working and activities of the Bank of Baroda for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3633/17/21]
(ix) Report on the working and activities of the Canara Bank for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3634/17/21]
(x) Report on the working and activities of the Corporation Bank of India for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3635/17/21]
(xi) Report on the working and activities of the Indian Bank for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3636/17/21]
(xii) Report on the working and activities of the Oriental Bank of Commerce for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3637/17/21]
(xiii) Report on the working and activities of the Syndicate Bankfor the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3638/17/21]
(xiv) Report on the working and activities of the United Bank of India for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3639/17/21]
(xv) Report on the working and activities of the Andhra Bank for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3640/17/21] (xvi) Report on the working and activities of the Bank of India for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
[Placed in Library, See No. LT 3641/17/21] (xvii) Report on the working and activities of the Punjab and Sind Bank for the year 2019-2020, alongwith Accounts and Auditor’s Report thereon.
(10) A copy each of the Review (Hindi and English versions) by the Government of the working of the Banks mentioned at item No. (9) above for the year 2019-2020.
(11)Seventeen statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (9) above.
[Placed in Library, See No. LT 3642/17/21] (12)
(i) A copy of the Annual Report (Hindi and English versions) of the State Bank of India, Mumbai, for the year 2019-2020.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the State Bank of India, Mumbai, for the year 2019-2020.
(13)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (12) above.
[Placed in Library, See No. LT 3643/17/21] (14)
(i) A copy of the Annual Report (Hindi and English versions) of the Institute of Economic Growth, Delhi, for the year 2019-2020, alongwith Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Institute of Economic Growth, Delhi, for the year 2019-2020.
[Placed in Library, See No. LT 3644/17/21] (15) A copy of the Annual Report (Hindi and English versions) on the working and Administration of the Companies Act, 2013 for the year ended 31st March, 2020.
[Placed in Library, See No. LT 3645/17/21] (16) A copy of the Output Outcome Monitoring Framework (Hindi and English versions) of the Ministry of Corporate Affairs for the year 2021-2022.
[Placed in Library, See No. LT 3646/17/21] (17) A copy each of the following Annual Reports and Accounts (Hindi and English versions) of the Regional Rural Banks for the year ended the 31st March, 2020 together with Auditor’s Report thereon:-
(i) Andhra Pradesh Grameena Vikas Bank, Warangal
[Placed in Library, See No. LT 3647/17/21]
(ii) Andhra Pragathi Grameena Bank, Kadapa
[Placed in Library, See No. LT 3648/17/21]
(iii) Aryavart Bank, Lucknow
[Placed in Library, See No. LT 3649/17/21]
(iv) Arunachal Pradesh Rural Bank, Naharlagun
[Placed in Library, See No. LT 3650/17/21]
(v) Assam Gramin Vikash Bank, Guwahati
[Placed in Library, See No. LT 3651/17/21]
(vi) Bangiya Gramin Vikash Bank, Berhampore
[Placed in Library, See No. LT 3652/17/21]
(vii) Baroda Gujarat Gramin Bank, Vadodara
[Placed in Library, See No. LT 3653/17/21]
(viii) Baroda Rajasthan Kshetriya Gramin Bank, Ajmer
[Placed in Library, See No. LT 3654/17/21]
(ix) Baroda Uttar Pradesh Gramin Bank, Gorakhpur
[Placed in Library, See No. LT 3655/17/21]
(x) Chaitanya Godavari Grameena Bank, Guntur
[Placed in Library, See No. LT 3656/17/21]
(xi) Chhattisgarh Rajya Gramin Bank, Raipur
[Placed in Library, See No. LT 3657/17/21]
(xii) Dakshin Bihar Gramin Bank, Patna
[Placed in Library, See No. LT 3658/17/21]
(xiii) Ellaquai Dehati Bank, Srinagar
[Placed in Library, See No. LT 3659/17/21]
(xiv) Himachal Pradesh Gramin Bank, Mandi
[Placed in Library, See No. LT 3660/17/21]
(xv) J&K Grameen Bank, Jammu
[Placed in Library, See No. LT 3661/17/21]
(xvi) Jharkhand Rajya Gramin Bank, Ranchi
[Placed in Library, See No. LT 3662/17/21]
(xvii) Karnataka Gramin Bank
[Placed in Library, See No. LT 3663/17/21]
(xviii) Karnataka Vikas Grameena Bank, Dharwad
[Placed in Library, See No. LT 3664/17/21]
(xix) Kashi Gomti Samyut Gramin Bank, Varanasi
[Placed in Library, See No. LT 3665/17/21]
(xx) Kerala Gramin Bank, Thiruvananthapuram
[Placed in Library, See No. LT 3666/17/21]
(xxi) Madhya Pradesh Gramin Bank, Patna
[Placed in Library, See No. LT 3667/17/21]
(xxii) Madhyanchal Gramin Bank, Sagar
[Placed in Library, See No. LT 3668/17/21]
(xxiii) Maharashtra Gramin Bank, Aurangabad
[Placed in Library, See No. LT 3669/17/21]
(xxiv) Manipur Rural Bank, Imphal
[Placed in Library, See No. LT 3670/17/21]
(xxv) Meghalaya Rural Bank, Shillong
[Placed in Library, See No. LT 3671/17/21]
(xxvi) Mizoram Rural Bank, Aizawl
[Placed in Library, See No. LT 3672/17/21]
(xxvii) Nagaland Rural Bank, Kohima
[Placed in Library, See No. LT 3673/17/21]
(xxviii) Odisha Gramya Bank, Bhubaneswar
[Placed in Library, See No. LT 3674/17/21]
(xxix) Paschim Banga Gramin Bank, Howrah
[Placed in Library, See No. LT 3675/17/21]
(xxx) Prathama U.P. Gramin Bank, Moradabad
[Placed in Library, See No. LT 3676/17/21]
(xxxi) Puduvai Bharthiar Grama Bank, Puducherry
[Placed in Library, See No. LT 3677/17/21]
(xxxii) Punjab Gramin Bank, Kapurthala
[Placed in Library, See No. LT 3678/17/21]
(xxxiii) Purvanchal Bank, Gorakhpur
[Placed in Library, See No. LT 3679/17/21]
(xxxiv) Rajasthan Marudhara Gramin Bank, Jodhpur
[Placed in Library, See No. LT 3680/17/21]
(xxxv) Saptagiri Grameena Bank, Chittoor
[Placed in Library, See No. LT 3681/17/21]
(xxxvi) Sarva Haryana Gramin Bank, Rohtak
[Placed in Library, See No. LT 3682/17/21]
(xxxvii) Saurashtra Gramin Bank, Rajkot
[Placed in Library, See No. LT 3683/17/21]
(xxxviii) Tamil Nadu Grama Bank, Salem
[Placed in Library, See No. LT 3684/17/21]
(xxxix) Telangana Grameena Bank, Hyderabad
[Placed in Library, See No. LT 3685/17/21]
(xl) Tripura Gramin Bank, Agartala
[Placed in Library, See No. LT 3686/17/21]
(xli) Utkal Grameen Bank, Bolangir
[Placed in Library, See No. LT 3687/17/21]
(xlii) Uttarbanga Kshetriya Gramin Bank, Cooch Behar
[Placed in Library, See No. LT 3688/17/21]
(xliii) Uttar Bihar Gramin Bank, Muzaffarpur
[Placed in Library, See No. LT 3689/17/21]
(xliv) Uttarakhand Gramin Bank, Dehradun
[Placed in Library, See No. LT 3690/17/21]
(xlv) Vidharbha Konkan Gramin Bank, Nagpur
(18) A copy of the Consolidated Review (Hindi and English versions) by the Government of the working of the Regional Rural Banks for the year 2019-2020.
(19)
Forty-Five statements (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (17) above.
[Placed in Library, See No. LT 3691/17/21]
(20) A copy each of the following Notifications (Hindi and English versions) under section 159 of the Customs Act, 1962:-
(i) G.S.R.60(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 50/2017-Cus., dated 30th June, 2017.
(ii) G.S.R.61(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 57/2017-Cus., dated 30th June, 2017.
(iii) G.S.R.62(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 25/99-Cus., dated 28th February, 1999.
(iv) G.S.R.63(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 24/2005-Cus., dated 1st March, 2005.
(v) G.S.R.64(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 08/2020-Cus., dated 2nd February, 2020.
(vi) G.S.R.65(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum rescinding notifications, mentioned therein.
(vii) G.S.R.66(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 153/94-Cus., dated 13th July, 1994.
(viii) G.S.R.67(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 42/96-Cus., dated 23rd July, 1996.
(ix) The project Imports (Amendment) Regulations, 2021 published in Notification No. G.S.R.68(E) in Gazette of India dated 1st February, 2021, together with an explanatory memorandum.
(x) G.S.R.69(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum seeking to prescribe effective rate of Agriculture Infrastructure and Development Cess for specified goods.
(xi) G.S.R.70(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 12/2018-Cus., dated 2nd February, 2018.
(xii) G.S.R.71(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum exempting all goods falling under headings 7106 and 7108 of the First Schedule of the Customs Tariff Act, 1975 when imported into India.
(xiii) G.S.R.72(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 11/2018-Cus., dated 2nd February, 2018.
(xiv) G.S.R.73(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 82/2017-Cus., dated 27th October, 2017.
(xv) The Customs (Import of Goods at Concessional Rate of Duty)(Amendment) Rules, 2021 published in Notification No. G.S.R.74(E) in Gazette of India dated 1st February, 2021, together with an explanatory memorandum.
(xvi) G.S.R.52(E) published in Gazette of India dated 28th January, 2021, together with an explanatory memorandum seeking to impose definitive bilateral safeguard measure on the imports of “Polybutadiene Rubber, excluding titanium and lithium grade” from Korea RP for a period of two years from the date of imposition of the provisional bilateral safeguard measure imposed on the recommendation of the final findings of Directorate General of Trade Remedies under India-Korea Comprehensive Economic Partnership Agreement (Bilateral Safeguard Measures) Rules, 2017.
(xvii) G.S.R.615(E) published in Gazette of India dated 5th October, 2020, together with an explanatory memorandum making certain amendments in the Notification No. 13/2020-Cus., dated 14th February, 2020.
(xviii) G.S.R.657(E) published in Gazette of India dated 21st October, 2020, together with an explanatory memorandum allowing exemption from specified duties of Customs to goods when imported into India and cleared against a duty credit scrip issued under the scheme for Rebate of State Levies on export of garments and made-ups.
[Placed in Library, See No. LT 3692/17/21] (21) A copy each of the following Notifications (Hindi and English versions) under sub-section (7) of Section 9A of the Customs Tariff Act, 1975:-
(i) G.S.R.78(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 54/2018 – Customs (ADD) dated 18th October, 2018 so as to temporarily revoke the operation of the said notification for the period from 2nd February, 2021 to 30th September, 2021.
(ii) G.S.R.79(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 38/2019 – Customs (ADD) dated 25th September, 2019 so as to temporarily revoke the operation of the said notification for the period from 2nd February, 2021 to 30th September, 2021.
(iii) G.S.R.80(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 16/2020 – Customs (ADD) dated 23rd June, 2020 so as to temporarily revoke the operation of the said notification for the period from 2nd February, 2021 to 30th September, 2021.
(iv) G.S.R.81(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum rescinding Notification No. 02/2020-Cus.(CVD), dated 9th October, 2020.
(v) G.S.R.82(E) published in Gazette of India dated 1st February, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 01/2017 – Customs (CVD) dated 7th September, 2017 so as to temporarily revoke the operation of the said notification for the period from 2nd February, 2021 to 30th September, 2021.
(vi) G.S.R.7(E) published in Gazette of India dated 6th January, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 2/2016-Cus.(ADD) dated 28th January, 2016.
(vii) G.S.R.53(E) published in Gazette of India dated 28th January, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 3/2018-Cus.(ADD) dated 23rd January, 2018.
(viii) G.S.R.54(E) published in Gazette of India dated 28th January, 2021, together with an explanatory memorandum making certain amendments in the Notification No. 27/2016-Cus.(ADD) dated 23rd June, 2016.
(ix) G.S.R.58(E) published in Gazette of India dated 30th January, 2021, together with an explanatory memorandum seeking to impose definitive anti-dumping duty on imports of “Steering Knuckles meant for heavy and medium commercial vehicles” originating in or exported from People’s Republic of China for a period of thirty months from the date of publication of the notification in the official Gazette i.e. 30th January, 2021.
[Placed in Library, See No. LT 3693/17/21] (22) A copy each of the following Notifications (Hindi and English versions) under sub-section (2) of Section 38 of the Central Excise Act, 1944:-
(i) G.S.R.83(E) published in Gazette of India dated 1st February, 2021 together with an explanatory memorandum making certain amendments in the Notification No. 11/2017-C.E., dated 30th June, 2017.
(ii) G.S.R.84(E) published in Gazette of India dated 1st February, 2021 together with an explanatory memorandum making certain amendments in the Notification No. 05/2019-C.E., dated 6th July, 2019.
(iii) G.S.R.85(E) published in Gazette of India dated 1st February, 2021 together with an explanatory memorandum seeking to exempt Agriculture Infrastructure and Development Cess on blended fuels.
(iv) G.S.R.86(E) published in Gazette of India dated 1st February, 2021 together with an explanatory memorandum making certain amendments in the Notification No. 28/2002-Central Excise, dated 13.05.2002, to exempt M-15 and E-20 fuels from Special Additional Excise Duty and to add the reference of Agriculture Infrastructure and Development Cess in the appropriate duty of excise.
(v) G.S.R.87(E) published in Gazette of India dated 1st February, 2021 together with an explanatory memorandum seeking to exempt M-15 fuel from Road and Infrastructure Cess.
(vi) G.S.R.88(E) published in Gazette of India dated 1st February, 2021 together with an explanatory memorandum seeking to exempt E-20 fuel from Road and Infrastructure Cess.
(vii) G.S.R.89(E) published in Gazette of India dated 1st February, 2021 together with an explanatory memorandum making certain amendments in the Notification No. 10/2018-Central Excise, 11/2018-Central Excise, 12/2018-Central Excise and 13/2018-Central Excise, all dated 02.02.2018, to add the reference of Agriculture Infrastructure and Development Cess in the appropriate duty of excise.
(viii) G.S.R.658(E) published in Gazette of India dated 21st October, 2020 together with an explanatory memorandum allowing exemption from Central Excise duty leviable on manufactured goods when cleared againsta duty credit scrip issued under the scheme for Rebate of State Levies on export of garments and made-ups.
[Placed in Library, See No. LT 3694/17/21] (23) A copy each of the following Notifications (Hindi and English versions) under Section 31 of the Securities and Exchange Board of India Act, 1992:-
(i) The Securities and Exchange Board of India (Intermediareis)(Amendment) Regulations, 2021 published in Notification No. SEBI/LAD-NRO/GN/2021/07 in Gazette of India dated 21st January, 2021.
(ii) Notification No. SEBI/LAD-NRO/GN/2021/06published in Gazette of India dated 20th January, 2021 containing corrigendum to the Notification No. SEBI/LAD-NRO/GN/2021/04 dated 11th January, 2021.
[Placed in Library, See No. LT 3695/17/21] (24) A copy each of the following Notifications (Hindi and English versions) under Section 29 of the International Financial Services Centres Authority Act, 2019:-
(i) The International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020 published in Notification No. G.S.R.269(E) in Gazette of India dated 29th April, 2020.
(ii) The International Financial Services Centres Authority (Employees’ Service) Regulations, 2020 published in Notification No. IFSCA/2020-21/GN/REG001 in Gazette of India dated 13th November, 2020.
(iii) The International Financial Services Centres Authority (Procedure for Authority Meetings) Regulations, 2020 published in Notification No. IFSCA/2020-21/GN/REG002 in Gazette of India dated 13th November, 2020.
(iv) The International Financial Services Centres Authority (Global In-House Centres) Regulations, 2020 published in Notification No. IFSCA/2020-21/GN/REG003 in Gazette of India dated 13th November, 2020.
(v) The International Financial Services Centres Authority (Banking) Regulations, 2020 published in Notification No. IFSCA/2020-21/GN/REG004 in Gazette of India dated 20th November, 2020.
(vi) The International Financial Services Centres Authority (Bullion Exchange) Regulations, 2020 published in Notification No. IFSCA/2020-21/GN/REG005 in Gazette of India dated 11th December, 2020.
(vii) S.O.57(E) published in Gazette of India dated 6th January, 2021 making certain amendments in the Notification No. S.O.2527(E) dated 30th July, 2020.
(viii) S.O.3652(E) published in Gazette of India dated 16th October, 2020 notifying aircraft lease which shall include operating and financial lease and any hybrid of operating and financial lease of aircraft or helicopter and engines of aircraft or helicopter or any other part thereof, as financial product.
(ix) S.O.3653(E) published in Gazette of India dated 16th October, 2020 notifying Global in-House Centres as financial service to provide services relating to financial products and financial services, for which eligibility criteria shall be provided by the Authority in regulations.
(x) S.O.2844(E) published in Gazette of India dated 21st August, 2020 appointing the 21st August, 2020 as the date on which the provisions, mentioned therein, shall come into force together with a corrigendum thereto published in Notification No. 2869(E) (in English version only) dated 26th August, 2020.
(xi) S.O.2957(E) published in Gazette of India dated 31st August, 2020 notifying certain financial products and financial services and directs that the powers and functions of the Authority shall include regulating the said financial products and financial services, mentioned therein.
(xii) S.O.3374(E) published in Gazette of India dated 29th September, 2020 appointing the 1st of October, 2020 as the date on which the provisions, mentioned therein, of the International Financial Services Centres Authority Act, 2019 shall come into force.
(xiii) S.O.1383(E) published in Gazette of India dated 27th April, 2020 appointing the 27th April, 2020 as the date on of the establishment of the International Financial Services Centres Authority and the head office of that Authority shall be at Gandhinagar, Gujarat.
(xiv) S.O.1384(E) published in Gazette of India dated 27th April, 2020 appointing the 27th April, 2020 as the date on which the provisions, mentioned therein, of the International Financial Services Centres Authority Act, 2019 shall come into force.
[Placed in Library, See No. LT 3696/17/21] (25) A copy of the Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations (Amendment) Regulations, 2020 (Hindi and English versions) published in Notification No. SEBI/LAD-NRO/GN/2020/32 in Gazette of India dated 8th October, 2020 under section 31 of the Securities and Exchange Board of India Act, 1992 and sub-section (3) of Section 31 of the Securities Contracts (Regulation) Act, 1956.
[Placed in Library, See No. LT 3697/17/21] (26) A copy each of the following Notifications (Hindi and English versions) under Section 31 of the Securities and Exchange Board of India Act, 1992:-
(i) Notification No. SEBI/LAD-NRO/GN/2021/05 published in Gazette of India dated 13th January, 2021 repealing with immediate effect the Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003.
(ii) The Securities and Exchange Board of India (Investment Advisers)(Amendment) Regulations, 2021 published in Notification No. SEBI/LAD-NRO/GN/2021/04 in Gazette of India dated 11th January, 2021.
(iii) The Securities and Exchange Board of India (Prohibition of Insider Trading)(Second Amendment) Regulations, 2020 published in Notification No. SEBI/LAD-NRO/GN/2020/38 in Gazette of India dated 29th October, 2020.
(iv) The Securities and Exchange Board of India (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Market)(Second Amendment) Regulations, 2020 published in Notification No. SEBI/LAD-NRO/GN/2020/36 in Gazette of India dated 19th October, 2020.
(v) The Securities and Exchange Board of India (Foreign Portfolio Investors)(Amendment) Regulations, 2020 published in Notification No. SEBI/LAD-NRO/GN/2020/36 in Gazette of India dated 7th April, 2020.
[Placed in Library, See No. LT 3698/17/21] (27) A copy each of the following Notifications (Hindi and English versions) under Section 48 of the Foreign Exchange Management Act, 1999:-
(i) The Foreign Exchange Management (Non-debt Instruments) Amendment Rules, 2020 published in Notification No. S.O.1278(E) in Gazette of India dated 22nd April, 2020.
(ii) The Foreign Exchange Management (Non-debt Instruments) (Second Amendment) Rules, 2020 published in Notification No. S.O.1374(E) in Gazette of India dated 27th April, 2020.
(iii) The Foreign Exchange Management (Non-debt Instruments) (Third Amendment) Rules, 2020 published in Notification No. S.O.2442(E) in Gazette of India dated 27th July, 2020.
(iv) The Foreign Exchange Management (Non-debt Instruments) (Fourth Amendment) Rules, 2020 published in Notification No. S.O.4441(E) in Gazette of India dated 8th December, 2020.
[Placed in Library, See No. LT 3699/17/21] (28) A copy each of the following Notifications (Hindi and English versions) under Section 241 of the Insolvency and Bankruptcy Code, 2016:-
(i) The Insolvency and Bankruptcy Board of India (Model Bye-Laws and Governing Board of Insolvency Professional Agencies) (Amendment) Regulations, 2021 published in Notification No. IBBI/2020-21/GN/REG068 in Gazette of India dated 14th January, 2021.
(ii) The Insolvency and Bankruptcy (Application to Adjudicating Authority) Amendment Rules, 2019 published in Notification No. G.S.R.222(E) in Gazette of India dated 19th March, 2019.(29)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item No. (ii) of (28) above.
[Placed in Library, See No. LT 3700/17/21] (30) A copy of the State Bank of India Employees’ Pension Fund (Amendment) Regulations, 2020 (Hindi and English versions) published in Notification No. HR/PPG/PA/19-20/112 in Gazette of India dated 9th December, 2020 under sub-section (4) of Section 50 of the State Bank of India Act, 1955.
[Placed in Library, See No. LT 3701/17/21] (31) A copy each of the following Notifications (Hindi and English versions) under sub-section (6) of Section 19 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970:-
(i) The Nationalised Banks (Management and Miscellaneous Provisions) Amendment Scheme, 2021 published in Notification No. S.O.366(E) in Gazette of India dated 27th January, 2021.
(ii) The Nationalised Banks (Management and Miscellaneous Provisions) Amendment Scheme, 2021 published in Notification No. S.O.367(E) in Gazette of India dated 27th January, 2021.
(iii) The Bank of India (Officers’) Service (Amendment) Regulations, 2020 published in Notification No. F. No. BOI/HO/HR/IR/GS/L-241(E) in Gazette of India dated 26th October, 2020.
[Placed in Library, See No. LT 3702/17/21] (32) A copy of the Small Industries Development Bank of India (Staff) [Amendment] Regulations, 2018 (Hindi and English versions) published in Notification No. HRV No. L001127473/Staff.Gen.(2) in Gazette of India dated 6th March, 2019 under sub-section (3) of Section 52 of the Small Industries Development Bank of India Act, 1989.
(33)Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (32) above.
[Placed in Library, See No. LT 3703/17/21] (34) A copy of the Sabka Vishwas (legacy Dispute Resolution) Scheme (Amendment) Rules, 2020 (Hindi and English versions) published in Notification No. G.S.R.295(E) in Gazette of India dated 14th May, 2020 under Section 132 of the Finance (No.2) Act, 2019, together with an explanatory memorandum.
[Placed in Library, See No. LT 3704/17/21] (35) A copy of the Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019 (Removal of Difficulties) Order, 2020 (Hindi and English versions) published in Notification No. G.S.R.715(E) in Gazette of India dated 13th November, 2020 under Section 134 of the Finance (No.2) Act, 2019, together with an explanatory memorandum.
[Placed in Library, See No. LT 3705/17/21] (36) A copy each of the following Notifications (Hindi and English versions) under Section 40 of the Cost and Works Accountants Act, 1959:-
(i) The Annual Report and Audited Accounts of the Institute of Cost Accountants of India for the year ending 31st March, 2020 published in Notification No. G/19-CWA/9/2020 in Gazette of India dated 30th September, 2020.
(ii) S.O.3201(E) published in Gazette of India dated 21st September, 2020, making certain amendments in the Notification No. S.O.1693(E) dated 3rd October, 2007.
[Placed in Library, See No. LT 3706/17/21] (37) A copy each of the following Notifications (Hindi and English versions) under Section 30B of the Chartered Accountants Act, 1949:-
(i) The Annual Report and Audited Accounts of the Institute of Chartered Accountant of India for the year ending 31st March, 2020 published in Notification No. 1-CA(5)/71/2020 in Gazette of India dated 30th September, 2020 together with a corrigendum thereto published in Notification No.1-CA(5)/71A/2020 published in Gazette of India dated 24th December, 2020.
(ii) The Chartered Accountants (Amendment) Regulations, 2020 published in Notification No. 1-CA(7)/193/2020 in Gazette of India dated 19th October, 2020.
[Placed in Library, See No. LT 3707/17/21] (38) A copy each of the following Notifications (Hindi and English versions) under Section 40 of the Company Secretaries Act, 1980:-
(i) The Annual Report and Audited Accounts of the Institute of Company Secretaries of India for the year ending 31st March, 2020 published in Notification No. F. No. 104/40/Accts. in Gazette of India dated 30th September, 2020.
(ii) The Company Secretaries (Procedure of Investigations of Professional and other Misconduct and Conduct of Cases) Amendment Rules, 2020 published in Notification No. G.S.R.696(E) in Gazette of India dated 10th November, 2020.
(iii) G.S.R.726(E) published in Gazette of India dated 17th November, 2020, making certain amendments in the Notification No. G.S.R.490(E) dated 13th July, 2007.
(iv) G.S.R.33(E) published in Gazette of India dated 14th January, 2020, making certain amendments in the Notification No. G.S.R.490(E) dated 13th July, 2007.
(v) G.S.R.339(E) published in Gazette of India dated 1st June, 2020, making certain amendments in the Notification No. G.S.R.490(E) dated 13th July, 2007.(39)
Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item No. (iv) of (v) of (38) above.
[Placed in Library, See No. LT 3708/17/21] (40) A copy each of the following Notifications (Hindi and English versions) under Section 10 of the Customs Tariff Act, 1975:-
(i) The Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Amendment Rules, 2021 published in Notification No. G.S.R.75(E) in Gazette of India dated 1st February, 2021, together with an explanatory memorandum.
(ii) The Customs Tariff (Identification, Assessment and Collection of Countervailing Duty on Subsidized Articles and for Determination of Injury) Amendment Rules, 2021 published in Notification No. G.S.R.76(E) in Gazette of India dated 1st February, 2021, together with an explanatory memorandum.
(iii) The Customs Tariff (Identification and Assessment of Safeguard Duty) Amendment Rules, 2021 published in Notification No. G.S.R.77(E) in Gazette of India dated 1st February, 2021, together with an explanatory memorandum.
[Placed in Library, See No. LT 3709/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Som Prakash, I beg to lay on the Table:-
(1)(i) A copy of the Annual Report (Hindi and English versions) of the Indian Rubber Manufacturers’ Research Association, Thane, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Rubber Manufacturers’ Research Association, Thane, for the year 2019-2020.
[Placed in Library, See No. LT 3710/17/21] (2)
(i) A copy of the Annual Report (Hindi and English versions) of the Central Pulp and Paper Research Institute, Saharanpur, for the year 2019-2020, alongwith Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central Pulp and Paper Research Institute, Saharanpur, for the year 2019-2020.
[Placed in Library, See No. LT 3711/17/21] THE MINISTER OF PARLIAMENTARY AFFAIRS, MINISTER OF COAL AND MINISTER OF MINES (SHRI PRALHAD JOSHI): Sir, on behalf of Shri Kailash Choudhary, I beg to lay on the Table:-
(1)A copy of the Annual Report (Hindi and English versions) of the Indian Council of Agricultural Research, New Delhi, for the year 2020-2021.(2)
A copy of the Review (Hindi and English versions) by the Government of the working of the Indian Council of Agricultural Research, New Delhi, for the year 2020-2021.
[Placed in Library, See No. LT 3712/17/21]