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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2)(f) in Gujarat Money-Lenders Act, 2011

(f)the total amount of the capital along with its source which such person intends to invest in the business of money-lending in the year for which the application has been made;