Section 2(1)(ii) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

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State of Rajasthan - Subsection

Section 2(1)(ii) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

(ii)"Gram Sabha" means a village assembly, comprising all persons whose names are included in the electoral rolls for the Panchayat at the village level; and

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State of Rajasthan - Subsection

Section 2(1)(ii) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011