Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] Bengal Presidency - Subsection Section 97(b) in The Calcutta Port Rules, 1943 (b)whenever the flat or boat is in the opinion of the Commissioners unfit for the purpose for which it is licensed;
