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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(c) in Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976

(c)the manner in which the monies in any provident fund or other fund, referred to in section 13, shall be dealt with;