Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Kerala - Subsection Section 5(xiv) in Kannur University Act, 1996 (xiv)with the previous sanction of the Government, to regulate the emoluments and to prescribe the duties and conditions of service of teachers and on-teaching staff in private colleges;
