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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(2)(xxix) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(xxix)the fees to be paid in respect of applications and appeals under this Ordinance and the manner of the payment of such fees;