Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Uttar Pradesh - Subsection Section 119(3) in U.P. Revenue Code (Amendment) Act, 2016 (3)^^izR;sd O;fDr tks ,sls izkjEHk ds i'pkr~ fdlh Hkwfe esa Hkwfe/kjh vf/kdkj vftZr djrk gS ftlds lEcU/k esa ,sls vtZu ds Bhd iwoZ dksbZ HkwjktLo ns; ugha Fkk] mi ftykf/kdkjh }kjk ,sls fl)kUrksa ds vuq:i] tSls fofgr fd;s tk;sa] vo/kkfjr HkwjktLo dk Hkqxrku djus dk nk;h gksxkA**
