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Bombay High Court

Harish T. Mehta vs Jahangir Mansion Co-Op Hsg. Society ... on 12 December, 2018

Bench: B.R. Gavai, Riyaz Iqbal Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

   NOTICE OF MOTION (APPEALS) NO. 2124 OF 2010
                       In
              APPEALS 95 OF 2010

 Harish T. Mehta                                           ....Petitioner
            V/S
 Jahangir Mansion Co-op Hsg. Society Ltdand             ....Respondent

Ors.

WITH NOTICE OF MOTION (APPEALS) NO. 1376 OF 2017 In APPEALS 95 OF 2010 Harish T. Mehta ....Petitioner V/S Jahangir Mansion Co-op Hsg. Society Ltd. And ....Respondent 15 Ors. And Vipul Shah And Anr. (applicants) Mr. B.G.Ligade i/by Drupad Patil, Advocate for the Appellant. Mr.Bhushan Deshmukh a/w Saket Mone i/by Vidhii Partners, Advocate for R 1.

CORAM : B.R. GAVAI & RIYAZ IQBAL CHAGLA, JJ DATE : 12th December, 2018 P.C. :

At the request of the learned Advocate for the Respondent, Stand over to 09/01/2019.
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