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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Tripura - Subsection

Section 99(3)(ii) in Tripura Excise Rules, 1962

(ii)to a chemist or druggist licensed to sell such spirit by retail for medicinal, industrial, or scientific purposes and holding a permit from the Collector to obtain such spirit from the distillery or warehouse; or