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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Bombay Presidency - Subsection

Section 84(vi) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(vi)co-operative farming society of agriculturists (other than small holders) who hold either as owner or tenant or partly as owner and partly as tenant landless in area than a family holding and who are artisans;