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Chattisgarh High Court

Esteem Industries Inc vs State Of Chhattisgarh on 5 September, 2022

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                               WP(C) No.2322 of 2021
            Esteem Industries Inc. Versus State of Chhattisgarh & Ors.


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05/09/2022            Shri Kishore Bhaduri, Senior Counsel along with Shri Sabyasachi
               Bhaduri, Counsel for the petitioner.

                      Shri Ghanshyam Patel, Shri Rahul Jha, Govt. Advocates and Shri
               P.Acharya, P.L for the State.

                      Shri Yogendra Pandey, Counsel for respondent No.2 & 3.

Learned counsel for the respondents are directed to fle reply of the petition.

List this case in the week commencing 7th November, 2022.

Sd/-

(Arvind Singh Chandel) Judge Prakash