Chattisgarh High Court
Esteem Industries Inc vs State Of Chhattisgarh on 5 September, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP(C) No.2322 of 2021
Esteem Industries Inc. Versus State of Chhattisgarh & Ors.
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05/09/2022 Shri Kishore Bhaduri, Senior Counsel along with Shri Sabyasachi
Bhaduri, Counsel for the petitioner.
Shri Ghanshyam Patel, Shri Rahul Jha, Govt. Advocates and Shri
P.Acharya, P.L for the State.
Shri Yogendra Pandey, Counsel for respondent No.2 & 3.
Learned counsel for the respondents are directed to fle reply of the petition.
List this case in the week commencing 7th November, 2022.
Sd/-
(Arvind Singh Chandel) Judge Prakash