Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6C] [Entire Act] State of Haryana - Subsection Section 6C(a) in The Punjab Agricultural Produce Markets Act, 1961 (a)the constitution of the Committee for the altered area where an area has been included in or excluded from market area;
