Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24A(1)] [Section 24A] [Entire Act]

State of Punjab - Subsection

Section 24A(1)(b) in Land Revenue Assessment Rules, 1929

(b)when irrigation from it is superseded by canal irrigation and canal-advantage revenue or owner's rate has been imposed.