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[Cites 0, Cited by 1] [Section 31(11)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(11)(c) in Uttar Pradesh State Universities Act, 1973

(c)The Vice-Chancellor, if he is satisfied that the candidate recommended by the Selection Committee does not possess the minimum qualifications or experience prescribed, or that the procedure laid down in the Act for the selection of the teacher has not been followed, shall convey to the Management his disapproval :