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Securities And Exchange Board Of India - Section

Section 102 in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

102. Display of bid data.

- The stock exchanges offering online bidding system for the book building process shall display on their website, the data pertaining to book built IDR issue, in the format specified in Part B(II) of Schedule XI, from the date of opening of the bids till at least three days after closure of bids.