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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2) in Tamil Nadu Panchayats (Restriction Control to Regulate the use of Porambokes in Ryotwari Tracts) Rules, 2000

(2)The village panchayat shall take all measures to maintain the topes in good condition and plant new trees in the place of wind fallen or withered or dead trees.