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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

(2)Such copy, duly certified to be a true copy by an employee authorised by the Bank in this behalf, shall be sent by the Bank to the Sub-Registrar concerned by a registered post with acknowledgement due within a period of thirty days from the date of execution of the document.