Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2)(iii) in Gujarat Special Investment Region Act, 2009

(iii)to approve, with or without modification, die plan for use of land in the Special Investment Region or its peripheral area on receipt of the proposal from Regional Development Authority;