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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Narcotic Drugs Or Psychotropic Substances (Regulation Of Controlled Substance) Order, 1993

(2)[ He shall report to the Director General, Narcotics Control Bureau, Wing No. 5, West Block-I, R.K. Puram, New Delhi-110066 immediately regarding any loss or disappearance of the controlled substances under his control. A copy of the report shall also be endorsed to the Zonal Director of the Narcotics Central Bureau within whose area of jurisdiction such loss or disappearance occurred.] [ Substituted by G.S.R. 26(E), dated 12.1.1996 (w.e.f. 12.1.1996).]