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[Cites 0, Cited by 2] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1) in The Factories Act, 1948

(1)In all machinery driven by power and installed in any factory after the commencement of this Act,—
(a)every set screw, bolt or key on any revolving shaft, spindle, wheel or pinion shall be so sunk, encased or otherwise effectively guarded as to prevent danger;
(b)all spur, worm and other toothed or friction gearing which does not require frequent adjustment while in motion shall be completely encased, unless it is so situated as to be as safe as it would be if it were completely encased.