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NCT Delhi - Section

Section 14 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

14. Sanction of Central Government to the opening of metro railway.

- The metro railway in the [the National Capital Region, metropolitan city and metropolitan area] [Substituted by Act No. 34 of 2009.] shall not be opened for the public carriage of passengers except with the previous sanction of the Central Government.