Section 98 in Criminal Court Rules of the High Court of Judicature at Patna
98. [ [Substituted by C.S. No. 44.]
The instructions contained in Rule 97 shall apply mutatis mutandis to the articles to be sent for examination by a Gazetted Officer of the office of the Controller of Stamps and Stationery and also to the examination on commission of such officer with regard thereto.] [G.L. 1/26, G.L. 5/44]
