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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(i) in Andhra Pradesh Municipalities (Pension-cum-Gratuity Fund) Rules, 1969

(i)Contributions from the municipal councils under which the persons eligible for the benefits of the Pension Fund are employed;