Delhi High Court - Orders
Super Cassettes Industries Pvt Ltd vs M/S Sun Tv Network Ltd & Anr on 15 July, 2025
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO-IPD 44/2021
SUPER CASSETTES INDUSTRIES PVT LTD .....Appellant
Through: Mr. Neel Mason, Mr. Ankit
Rastogi, Mr. Vatsalya Vishal and
Mr. Aarlin Mancy, Advs.
versus
M/S SUN TV NETWORK LTD & ANR .....Respondent
Through: Mr. Abhishek Malhotra, Sr. Adv.
with Mr. Kartikay Dutta and Ms.
Raghavi Shukla, Advs.
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 15.07.2025 Since it is already past 04:30 PM, due to paucity of time renotify on 08.08.2025.
SAURABH BANERJEE, J JULY 15, 2025/Ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2025 at 22:58:07